Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] NCT Delhi - Subsection Section 28(4) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004 (4)On receipt of a report under sub-section (2), the Government may make an order for the compulsory purchase of any such antiquities.
