Section 32(2)(f) in The U.P. Panchayat Raj Act, 1947

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(2)(f) in The U.P. Panchayat Raj Act, 1947

(f)The sale proceeds of all dust, dirt, dung or refuse including the dead bodies of animals collected by the servants of the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.].

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State of Uttar Pradesh - Subsection

Section 32(2)(f) in The U.P. Panchayat Raj Act, 1947