Allahabad High Court
Shah Faisal & Others vs Union Of India & Others on 4 January, 2010
Bench: Devendra Pratap Singh, Arvind Kumar Tripathi
Court No. - 35 Case :- WRIT - C No. - 28564 of 1995 Petitioner :- Shah Faisal & Others Respondent :- Union Of India & Others Petitioner Counsel :- B.D. Mandhyan Respondent Counsel :- U.N. Sharma/S.S.C.,H.N. Sharma,M.C. Tiwari,S. Rathi,Subhash Rathi Hon'ble Devendra Pratap Singh,J.
Hon'ble Arvind Kumar Tripathi,J. Learned counsel for the petitioner submitted that the rejoinder affidavit was filed on 22th December, 2009, but it is not on record. Office to trace it out and place on record. List in the next cause list.
Order Date :- 4.1.2010 ANT