Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Pankiraj And Ors. vs V.Devadoss And Anr. on 14 November, 2014

     ITEM NO.10                              REGISTRAR COURT. 2                    SECTION XII

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                  No(s).     3521-3522/2010

     PANKIRAJ & ORS.                                                             Appellant(s)

                                                            VERSUS

     V.DEVADOSS & ANR.                                                           Respondent(s)

     (with office report)


     Date : 14/11/2014 These appeals were called on for hearing today.


     For Appellant(s)                        Mr.Danish Zubair Khan,adv.
                                             Mr. Sumit Kumar,Adv.


     For Respondent(s)                       Mr.Preetam Shah,adv.
                                             Mr. M. A. Krishna Moorthy,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Ld.counsel for the respondents has stated that he has complied with the terms of the office report. Office shall verify the position and report accordingly. In case, the defects are found to have been removed in the application for substitution in that event, the same shall be processed for listing before the Hon'ble Judge in Chambers for further directions as otherwise, the matter shall be listed before this Court on 29.01.2015.

(M K HANJURA) Signature Not Verified Registrar SB Digitally signed by Sushma Kumari Bajaj Date: 2014.11.15 10:52:29 IST Reason: