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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(4) in The Board's Excise Rules, 1965

(4)Percentage of dryage in Ganja and/or Bhang stored in a Central warehouse during any year shall not exceed 1.5 per cent of the total quantity stored during the year and for any dryage in excess of this limit, the responsibility for such excess dryage shall be fixed-
(a)in case of departmental management, on the officer-in-charge; and
(b)in case of management by a person licensed under Sub-rule (2) of Rule 97, on such person.