Delhi High Court - Orders
G L Sagar vs Edcil India Ltd on 5 May, 2026
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 290/2025 & CM APPL. 26506/2025
G L SAGAR .....Appellant
Through: Mr.S.D.Singh with Ms.Meenu Singh,
Advs.
versus
EDCIL INDIA LTD. .....Respondent
Through: Mr. Naresh Kaushik Sr. Adv. with
Mr. Anand Singh Adv. for EDCIL
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 05.05.2026 The Hon'ble Division Bench has not assembled today. List on 31.08.2026.
BY ORDER (COURT MASTER) MAY 5, 2026 "shailndra"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/05/2026 at 20:49:29