Calcutta High Court
C.I.T. Central Kolkata- I vs M/S. J. L. Morrison (I) Ltd on 3 June, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA 153 of 2005
ITA 334 of 2004
C.I.T. CENTRAL KOLKATA- I
Versus
M/S. J. L. MORRISON (I) LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 3rd June, 2015.
Appearance:
Mr. M. P. Agarwal, Adv.
Md. Nizamuddin, Adv.
Mrs. Smita Das De, Adv.
Mr. Siddharth Das, Adv.
Mr. A. Chowdhury, Adv.
In Re.: ITA 153 of 2005 The Court : Ms. Das De, learned advocate appearing for the appellant/revenue, prayed for a weeks time.
Let it be listed on Wednesday [10.6.2015]. Copy be served in the meantime.
In Re : ITA 334 of 2004 2 We are told that the appeal stood dismissed by virtue of an order dated 11th June, 2014. Mr. Nizamuddin, learned advocate appearing for the appellant, submitted that he shall check up the records.
Let the matter be listed on 10th June, 2015 along with ITA 153 of 2005.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm