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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(xxxiii) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(xxxiii)to delegate all or any of its powers except the power to make Regulations to any officer or authority of the University as per the Statutes and Ordinances of the University;