Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(g) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962 (g)Compulsory retirement of a Government servant in a accordance with the provision relating to his superannuation or retirement.
