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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(9) in Punjab Urban Planning and Development Building Rules, 2018

(9)Cabin. - The size of cabins shall not be less than 3.0 m2 with a minimum width of 1.0 m. The clear passages within the divided space of any floor shall not be less than 0.75 m and the distance from the farthest space in a cabin to any exit shall not be more than 18.5 m. In case, the sub-divided cabin does not derive direct lighting and ventilation from any open spaces/ mechanical means, the maximum height of the cabin shall be 2.2 m.