Bombay High Court
M/S. Good Good Prop. Thr. Praful Ashok ... vs State Of Maharashtra Thr. Secretary ... on 12 October, 2018
Author: Ravi K. Deshpande
Bench: Ravi K. Deshpande
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRI. WRIT PETN. NO. 475 OF 2018
M/s.Spades Restaurant-Vs.-The State of Mah.,thr.its Secretary Deptt.of Home Affairs & others
CRI. WRIT PETN. NO. 272 OF 2018
M/s.Tutor Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & others
CRI. WRIT PETN. NO. 273 OF 2018
M/s.Gangstar Launge -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 396 OF 2018
M/s.Zero Degree Restaurant-Vs.- The State of Mah.,thr.its Secr.,Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 466 OF 2018
M/s.9 Launge & anr. -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 476 OF 2018
M/s.Vibes Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 477 OF 2018
M/s.Villa 55 -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 478 OF 2018
M/s.Haveli Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 481 OF 2018
M/s.Copa Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 566 OF 2018
Smoky Dots Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 567 OF 2018
M/s.Wind and Woods Restro Lounge -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 770 OF 2017
Gaurav Satyanarayan Khandelwal and others -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 800 OF 2018
M/s Chill Out Cafe and Restro -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 814 OF 2018
M/s.Young Mugs Cafe and Restro -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 920 OF 2017
M/s.S.R. Cafe Restaurant and Smoking Zone -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 944 OF 2018
M/s.R.J.Dine -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 984 OF 2017
M/s.Amandeep Cold Drinks House -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 986 OF 2017
M/s.Three Bags Full Bistro -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 988 OF 2017
M/s.Good Good -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
KHUNTE
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CRI. WRIT PETN. NO. 994 OF 2017
M/s.Restro Imperpecto Lago -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 995 OF 2017
M/s.Oggys Cafe-Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 1053 OF 2017
Chill N Grill Restro & Lounge -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
CRI. WRIT PETN. NO. 1253 OF 2017
M/s.Firangi Cafe Restaurant and Lounge -Vs.- The State of Mah., thr.its Secretary,
Deptt.of Home Affairs & oths.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Mr.S.V.Sirpurkar, counsel for the petitioners in WP Nos.475, 272, 273, 476,
567, of 2018, 920, 986, 988, 994, 995 of 2017
Mr.S.P.Sonawane, counsel for the petitioner in WP No.396 of 2018.
Mr.R.R.Agrawal, counsel for the petitioner in WP No.466 of 2018.
Mr.A.S.Gharote, counsel for the petitioners in WP Nos.477, 478 of 2018,
Mr.A.S.Ghatole, counsel for the petitioner in WP No.481 of 2018
Mr.V.N.Mate and Ms Komal Mundle, counsel for the petitioners in WP
Nos.566, 800, 814 of 2018.
Mr.V.L.Navlani, P.V.Navlani & Mr. V.S.Oberai, counsel for the petitioners in
WP Nos.770, 1053 of 2017.
Mr.S.S.Dhengale, counsel for the petitioner in WP No.944 of 2018.
Mr. A.S.Thotange, counsel for the petitioner in WP No.984 of 2017.
Mr. Abhay Sambre, counsel for the petitioner in WP No.1253 of 2017.
Mr. A.M.Deshpande, APP for the respondent-State
Mrs.S.S.Jachak, counsel for the Municipal Corporation, Nagpur.
CORAM : R. K. DESHPANDE &
A. D. UPADHYE, JJ.
DATE : 12.10.2018.
The amendment to the Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 is effected and the Notification to that effect is issued in the Gazette on 04/10/2018. In view of this, all these criminal writ petitions have become infructuous and the same are dismissed as such.
2. However, liberty is granted to challenge the amended provisions of the Act of 2003 by filing separate writ petition.
JUDGE JUDGE
KHUNTE
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