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Bombay High Court

M/S. Good Good Prop. Thr. Praful Ashok ... vs State Of Maharashtra Thr. Secretary ... on 12 October, 2018

Author: Ravi K. Deshpande

Bench: Ravi K. Deshpande

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                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH, NAGPUR.

                                  CRI. WRIT PETN. NO. 475  OF    2018
M/s.Spades Restaurant-Vs.-The State of Mah.,thr.its Secretary Deptt.of Home Affairs & others
                                  CRI. WRIT PETN. NO. 272  OF    2018
   M/s.Tutor Cafe   -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & others
                                  CRI. WRIT PETN. NO. 273  OF    2018
M/s.Gangstar Launge -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 396  OF    2018
M/s.Zero Degree Restaurant-Vs.- The State of Mah.,thr.its Secr.,Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 466  OF    2018
 M/s.9 Launge & anr. -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 476  OF    2018
     M/s.Vibes Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 477  OF    2018
       M/s.Villa 55 -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 478  OF    2018
    M/s.Haveli Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 481  OF    2018
     M/s.Copa Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 566  OF    2018
    Smoky Dots Cafe -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 567  OF    2018
           M/s.Wind and Woods Restro Lounge -Vs.- The State of Mah., thr.its Secretary, 
                                Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 770  OF    2017
     Gaurav Satyanarayan Khandelwal and others -Vs.- The State of Mah., thr.its Secretary,
                              Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 800  OF    2018
               M/s Chill Out Cafe and Restro  -Vs.- The State of Mah., thr.its Secretary, 
                                    Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 814  OF    2018
             M/s.Young Mugs Cafe and Restro -Vs.- The State of Mah., thr.its Secretary, 
                                 Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 920  OF    2017
     M/s.S.R. Cafe Restaurant and Smoking Zone -Vs.- The State of Mah., thr.its Secretary,
                                Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 944  OF    2018
      M/s.R.J.Dine -Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 984  OF    2017
            M/s.Amandeep Cold Drinks House -Vs.- The State of Mah., thr.its Secretary, 
                                Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 986  OF    2017
                  M/s.Three Bags Full Bistro -Vs.- The State of Mah., thr.its Secretary, 
                                    Deptt.of Home Affairs & oths.
                                  CRI. WRIT PETN. NO. 988  OF    2017
                          M/s.Good Good -Vs.- The State of Mah., thr.its Secretary, 
                                      Deptt.of Home Affairs & oths.

KHUNTE


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                                   CRI. WRIT PETN. NO. 994  OF    2017
                 M/s.Restro Imperpecto Lago -Vs.- The State of Mah., thr.its Secretary, 
                                   Deptt.of Home Affairs & oths.
                                   CRI. WRIT PETN. NO. 995  OF    2017
     M/s.Oggys Cafe-Vs.- The State of Mah., thr.its Secretary, Deptt.of Home Affairs & oths.
                                 CRI. WRIT PETN. NO. 1053  OF    2017
                Chill N Grill Restro & Lounge -Vs.- The State of Mah., thr.its Secretary, 
                                      Deptt.of Home Affairs & oths.
                                 CRI. WRIT PETN. NO. 1253  OF    2017
       M/s.Firangi Cafe Restaurant and Lounge -Vs.- The State of Mah., thr.its Secretary, 
                                           Deptt.of Home Affairs & oths.
-------------------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders                                          Court's or Judge's Orders.
or directions and Registrar's orders.
-------------------------------------------------------------------------------------------------------------------------------
                                           Mr.S.V.Sirpurkar, counsel for the petitioners in WP Nos.475, 272, 273, 476,
                                           567, of 2018, 920, 986, 988, 994, 995 of 2017
                                           Mr.S.P.Sonawane, counsel for the petitioner in WP No.396 of 2018. 
                                           Mr.R.R.Agrawal, counsel for the petitioner in WP No.466 of 2018.
                                           Mr.A.S.Gharote, counsel for the petitioners in WP Nos.477, 478 of 2018, 
                                           Mr.A.S.Ghatole, counsel for the petitioner in WP No.481 of 2018
                                           Mr.V.N.Mate   and   Ms   Komal   Mundle,   counsel   for   the   petitioners   in   WP
                                           Nos.566, 800, 814 of 2018.
                                           Mr.V.L.Navlani, P.V.Navlani & Mr. V.S.Oberai, counsel for the petitioners in
                                           WP Nos.770, 1053 of 2017.
                                           Mr.S.S.Dhengale, counsel for the petitioner in WP No.944 of 2018.
                                           Mr. A.S.Thotange, counsel for the petitioner in WP No.984 of 2017.
                                           Mr. Abhay Sambre, counsel for the petitioner in WP No.1253 of 2017.
                                           Mr. A.M.Deshpande, APP for the respondent-State
                                           Mrs.S.S.Jachak, counsel for the Municipal Corporation, Nagpur.


                                                    CORAM  : R. K. DESHPANDE  &
                                                             A. D. UPADHYE,  JJ.

DATE : 12.10.2018.

The amendment to the Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 is effected and the Notification to that effect is issued in the Gazette on 04/10/2018. In view of this, all these criminal writ petitions have become infructuous and the same are dismissed as such.

2. However, liberty is granted to challenge the amended provisions of the Act of 2003 by filing separate writ petition.

                                                        JUDGE                                                     JUDGE
KHUNTE


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