Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 28 in The Oudh Laws Act, 1876 28. [ Power to revise decrees and orders of subordinate Courts.] Rep. by the Oudh Civil Courts Act, 1879 (13 of 1879 ). CHAP VILLAGE AND ROAD- POLICE CHAPTER IV VILLAGE AND ROAD- POLICE
