Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(6) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (6)The hearing on the application for grant of licence shall thereafter proceed as far as possible in the same manner as provided in Chapter II.
