Section 15(a) in Karnataka Secondary Education Examination Board Act, 1966
(a)to hold,-(i)the [Karnataka Secondary School Leaving Certificate Examination] [Adopted by Karnataka Adoptation of laws Order 1973 w.e.f. 1.11.1973.];(ii)the Teachers Certificate Examination (Higher);(iii)the Teachers Certificate Examination (Lower);(iv)any other examination which the State Government may from time to time by notification specify;
