Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 457(11)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(11)(e) in The Bombay Provincial Municipal Corporations Act, 1949

(e)the conditions on which loans may be granted out of the Municipal Fund for building and the form of application for such loans.