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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(iva) in Sree Sankaracharya University of Sanskrit Act, 1994

(iva)[ to prescribe degree courses in fine arts such as music, drama and painting according to the Indian traditions, to be conducted in the recognised institution and to hold examinations of persons who have undergone such courses of study;] [Inserted by Act No. 4 of 2003.]