Section 711(c) in Police Regulations, Bengal , 1943
(c)On the day appointed, an escort shall proceed to the Munsifs Court. The money shall be counted in the presence of the escort commander and placed in a bag, which shall then and there be sealed and made over to the guard, who shall forthwith proceed with it to the treasury or Sub-divisional treasury. The escort commander shall be furnished with a memorandum of the amount.