Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001

6. Eligibility for Promotion to the Post of Accountant.

- No person shall be eligible for Promotion to the post of Accountant unless he has completed fifteen years of service in the post of Junior Clerk and Senior Clerk taken together including four years in the post of Senior Clerk on the first day of January of the year in which promotion is made and has passed the Final accounts examinations conducted by the Madhusudan Institute of Accounts and Finance.