Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 26 in The U.P. Debt Redemption Act, 1940 26. Power to make rules. - The [State Government] [Substituted by the AO 1950 for 'Provincial Government'.] may make rules consistent with this Act for carrying out the purposes of this Act.
