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Bombay High Court

Shivaji Rambhau Madane Thr His Power Of ... vs M.I.D.C. Thr Regional Officer, Latur ... on 18 July, 2023

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                                  924-CA-6510-2023+
                                           -1-

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

             924 CIVIL APPLICATION NO. 6510 OF 2023
    IN FA/2198/2016 WITH CA/6508/2023 IN FA/2194/2016 WITH
       CA/6509/2023 IN FA/2187/2016 WITH CA/9389/2018 IN
        FA/2187/2016 WITH CA/7187/2020 IN FA/2194/2016

       RAJARAM GANPATI MADANE DIED THR LRS GANPATI (DIED)
          THROUGH LRS. GANGAWATI G. MADANE AND OTHRS
                                 VERSUS
         M.I.D.C. THR REGIONAL OFFICER, LATUR AND OTHERS
                                    .....
               Advocate for Applicants : Mr. Manale Satish S.
              Advocate for Respondent No.1 : Mr. S. S. Dande
                AGP for Respondent-State : Mr. A. M. Phule
                                    .....

                               CORAM : SMT. VIBHA KANKANWADI AND
                                       ABHAY S. WAGHWASE, JJ.

DATED : 18 JULY 2023 PER COURT :-

The applications to be heard along with main appeals.
[ABHAY S. WAGHWASE, J.] [SMT. VIBHA KANKANWADI, J.] vre ::: Uploaded on - 19/07/2023 ::: Downloaded on - 20/07/2023 05:52:19 :::