Bombay High Court
Shivaji Rambhau Madane Thr His Power Of ... vs M.I.D.C. Thr Regional Officer, Latur ... on 18 July, 2023
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
924-CA-6510-2023+
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
924 CIVIL APPLICATION NO. 6510 OF 2023
IN FA/2198/2016 WITH CA/6508/2023 IN FA/2194/2016 WITH
CA/6509/2023 IN FA/2187/2016 WITH CA/9389/2018 IN
FA/2187/2016 WITH CA/7187/2020 IN FA/2194/2016
RAJARAM GANPATI MADANE DIED THR LRS GANPATI (DIED)
THROUGH LRS. GANGAWATI G. MADANE AND OTHRS
VERSUS
M.I.D.C. THR REGIONAL OFFICER, LATUR AND OTHERS
.....
Advocate for Applicants : Mr. Manale Satish S.
Advocate for Respondent No.1 : Mr. S. S. Dande
AGP for Respondent-State : Mr. A. M. Phule
.....
CORAM : SMT. VIBHA KANKANWADI AND
ABHAY S. WAGHWASE, JJ.
DATED : 18 JULY 2023 PER COURT :-
The applications to be heard along with main appeals.
[ABHAY S. WAGHWASE, J.] [SMT. VIBHA KANKANWADI, J.] vre ::: Uploaded on - 19/07/2023 ::: Downloaded on - 20/07/2023 05:52:19 :::