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Kerala High Court

Elizabeth Thomas vs Biju on 30 July, 2015

Author: B.Kemal Pasha

Bench: B.Kemal Pasha

       

  

   

 
 
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT:

                 THE HONOURABLE MR. JUSTICE B.KEMAL PASHA

           THURSDAY, THE 30TH DAY OF JULY 2015/8TH SRAVANA, 1937

                         OP(C).No. 1664 of 2015 (O)
                         ---------------------------
  IN IA NO.5119/2014 IN OS NO.478/2013 OF II ADDITIONAL SUB COURT, ERNAKULAM

PETITIONER(S):
-------------

       1. ELIZABETH THOMAS,
           AGED 54 YEARS,  W/O.LATE K.M.THOMAS,
           KONAMKODATH HOUSE, MOOLAMPILLY,
           KOCHI-27.

       2. NOJIN K.T.,
           AGED 36 YEARS, S/O.LATE K.M.THOMAS,
           KONAMKODATH HOUSE, MOOLAMPILLY,
           KOCHI-27.

       3. NOBY VINCENT,
           AGED 33 YEARS, D/O.LATE K.M.THOMAS,
           KANNATTIL HOUSE, NEAR ST.ANTONY'S CHURCH,
           VADUTHALA, KOCHI-23.

       BY ADVS.SRI.K.R.VINOD,
               MS.JENCY SUSAN JOSE &
               SRI.V.SRI NATH.

RESPONDENT(S):
-------------

       BIJU,
       AGED 40 YEARS, S/O.DEVASSY,
       MANAKKAL HOUSE, PERUMANOOR,
       KOCHI-15.

       BY ADV. SRI.S.SAJU &
       BY ADV. SRI.P.M.SHAMEER.

       THIS OP (CIVIL)  HAVING BEEN FINALLY HEARD  ON  30-07-2015,
       THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:




rvs.

OP(C).No. 1664 of 2015 (O)



                                    APPENDIX

PETITIONER(S)' EXHIBITS :
------------------------

EXT. P1-    THE COPY OF THE PLAINT IN O.S.NO.478/2013 IN THE FILES OF THE 2ND
            ADDITIONAL SUB COURT, ERNAKULAM.

EXT. P2-    THE COPY OF THE WRITTEN STATEMENT FILED BY THE RESPONDENT IN OS
            NO.478/2013 OF SUB COURT, ERNAKULAM.

EXT. P3-    THE COPY OF IA.NO.5119/2014 FILED BY THE RESPONDENT SEEKING LEAVE
            TO ANSWER THE INTERROGATORIES TO THE PLAINTIFF.

EXT. P4-    THE COPY OF THE COUNTER AFFIDAVIT FILED BY THE PETITIONERS IN
            I.A.NO.5119/2014.


RESPONDENT(S)' EXHIBITS :
----------------------

      NIL.
                                                 /TRUE COPY/


                                                 P.A.TO JUDGE
RVS.



                        B. KEMAL PASHA, J.

         `````````````````````````````````````````````````````````````
                    O.P.(C) No.1664 of 2015
         `````````````````````````````````````````````````````````````
               Dated this the 30th day of July, 2015

                           J U D G M E N T

~ ~ ~ ~ ~ ~ ~ ~ ~ The learned counsel for the petitioners has submitted that the certified copy of the order has been received from the court on 15.07.2015. This O.P.(Civil) has become infructuous and hence, it is dismissed as infructuous.

Sd/-

(B.KEMAL PASHA, JUDGE) aks/30/07 // True Copy // PA to Judge