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[Cites 0, Cited by 0] [Section 230] [Entire Act]

Union of India - Subsection

Section 230(3) in The Coal Mines Regulations, 2011

(3)The power unit of the drill shall be equipped with an automatic type of methane monitoring and indicating system interlocked with the electric power switch so that all e1ectrical components on the power unit of the drill machine gets automatically switched off in case the concentration of methane reaches 1.0%.