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[Cites 0, Cited by 0] [Section 4A(4a)] [Section 4A] [Entire Act]

State of West Bengal - Subsection

Section 4A(4a)(a) in The West Bengal Entertainment-Cum-Amusement Tax Act, 1982

(a)"cable operator" means any person who provides cable service directly to customers or transmits signal to a sub-cable operator through a cable television network and otherwise controls or is responsible for the management and operation of a cable television network;