Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(2) in The Karnataka Marine Fishing (Regulation) Act, 1986. (2)Subject to any rules that may be made in this behalf, the authorised officer may also vary or amend a licence granted under section 5.
