Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Andhra Pradesh - Subsection Section 29(7) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006 (7)Admixture of sugar or such other substance in the spirit after it has been drawn from the still and before it is tested is prohibited.
