Punjab-Haryana High Court
M/S Nava Bharath Fertilizers Ltd vs State Of Haryana And Others on 4 February, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.22746 of 2011 (O&M)
Date of decision:-04.02.2016
M/s Nava Bharath Fertilizers Limited
....Petitioner
Versus
State of Haryana and others ....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Parveen Chauhan, Advocate, for the petitioner.
Mr. Naveen Kaushik, Addl. A.G., Haryana.
Ms. Ranjana Shahi, Advocate, for UOI.
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RAJESH BINDAL, J.
For order, see detailed reasons recorded in a separate order of even date passed in CWP No.15716 of 2011, titled as "M/s Tripura Bio-Tech Ltd. Vs. State of Haryana and others".
(RAJESH BINDAL) 04.02.2016 JUDGE PA PUSHPA ADHIKARI 2016.02.15 13:18 I attest to the accuracy and integrity of this document