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Punjab-Haryana High Court

M/S Nava Bharath Fertilizers Ltd vs State Of Haryana And Others on 4 February, 2016

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                     CWP No.22746 of 2011 (O&M)
                                                     Date of decision:-04.02.2016
           M/s Nava Bharath Fertilizers Limited
                                                                          ....Petitioner
                                                Versus

           State of Haryana and others                                 ....Respondents


           CORAM:              HON'BLE MR. JUSTICE RAJESH BINDAL



           Present:            Mr. Parveen Chauhan, Advocate, for the petitioner.
                               Mr. Naveen Kaushik, Addl. A.G., Haryana.
                               Ms. Ranjana Shahi, Advocate, for UOI.
                               ****

           RAJESH BINDAL, J.

For order, see detailed reasons recorded in a separate order of even date passed in CWP No.15716 of 2011, titled as "M/s Tripura Bio-Tech Ltd. Vs. State of Haryana and others".

(RAJESH BINDAL) 04.02.2016 JUDGE PA PUSHPA ADHIKARI 2016.02.15 13:18 I attest to the accuracy and integrity of this document