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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(l) in ICFAI University Act, 2003

(l)[ "Study Centre" means a centre within the State, established, maintained or recognized by the University for the purpose of advising, counselling or for rendering such other assistance required by the students;] [Substituted by section 2 of Uttarakhand Act No. 05 of 2010.]