Section 13 in Haryana Air (Prevention and Control of Pollution) Rules, 1983
13. Air pollution control area and manner of declaration of such area, Section 19 (1).
- 1 The area bounded by the respective boundaries of the industries specified in Schedule appended to act shall be the Air Pollution Control Areas under sub-section (1) of section 19 of the Act.(2)In addition to the air pollution control area under sub-rule (1) above the Government may declare any specified area as pollution control area or areas on the recommendation of the Board after it is satisfied for the need of action to control air pollution on the basis of the status of the air quality of that area by notification in the office Gazette.
