Delhi High Court - Orders
Press Council Of India vs Press Club, Mumbai & Ors on 31 October, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~29 to 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 1242/2024, CM APPL. 75626/2024, CM APPL. 75629/2024 &
CM APPL. 64851/2025
PRESS COUNCIL OF INDIA .....Appellant
Through: Mr. Vikramjit Banerjee, ASG with Mr.
T. Singhdev. Mr. Bhanu Gulati, Ms.
Yamini Singh, Ms. Akansha, Mr.
Prashant Rawat, Mr. Abhijit
Chakravarty, Mr. Sourabh Kumar, Mr.
Vedant Sood and Ms. Ramanpreet
Kaur, Advocates for PCI.
versus
PRESS CLUB, MUMBAI & ORS. .....Respondents
Through: Mr. Akhil Sibal, Sr. Advocate with Mr.
Salim A Inamdar, Mr. Krishnesh and
Ms. Jhanvi Sindhu, Advocates for R-1.
(30)
+ W.P.(C) 16740/2024, CM APPL. 70857/2024 & CM APPL. 65259/2025
EDITORS GUILD OF INDIA .....Petitioner
Through: Mr. Rajshekhar Rao, Sr. Advocate with
Mr. Archit Krishna and Ms.
Meherunnisa Anand Jaitley, Advocates
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondents
Through: Mr. Vikramjit Banerjee, ASG with Mr.
T. Singhdev. Mr. Bhanu Gulati, Ms.
Yamini Singh, Ms. Akansha, Mr.
Prashant Rawat, Mr. Abhijit
Chakravarty, Mr. Sourabh Kumar, Mr.
Vedant Sood and Ms. Ramanpreet
Kaur, Advocates for PCI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/11/2025 at 22:54:23
(31)
+ W.P.(C) 17385/2024, CM APPL. 74029/2024 & CM APPL. 65260/2025
WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
Through: Mr. Aseem Mehrotra and Ms. Deeksha
Mehrotra, Advocates
versus
PRESS COUNCIL OF INDIA & ANR. .....Respondents
Through: Mr. Vikramjit Banerjee, ASG with Mr.
T. Singhdev. Mr. Bhanu Gulati, Ms.
Yamini Singh, Ms. Akansha, Mr.
Prashant Rawat, Mr. Abhijit
Chakravarty, Mr. Sourabh Kumar, Mr.
Vedant Sood and Ms. Ramanpreet
Kaur, Advocates for PCI.
Ms. Shiva Lakshmi with Mr. Amit
Acharya and Mr. Avinash Kumar, GP
for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 31.10.2025
1. Mr. Vikramjeet Banerjee, learned ASG, Mr. Akhil Sibal, learned Senior Counsel and Mr. Rajshekhar Rao, learned Senior Counsel have concluded their arguments.
2. List on 06.11.2025 at 2:30 pm for arguments of Mr. Aseem Mehrotra, learned counsel for the petitioner, in W.P.(C) 17385/2024 .
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J OCTOBER 31, 2025/Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 22:54:23