Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(e) in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018 (e)whoever being on the management or staff of a hospital, whether Government or private, commits sexual assault on a child in that hospital ; or
