Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(2)(a) in Kerala Construction Workers' Welfare Fund Act, 1989 (a)all the Directors of the Board shall, as from the date of such publication be deemed to have vacated their offices as such Directors;