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[Cites 0, Cited by 3] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(e) in The Architects Act, 1972

(e)the courses and periods of study and of practical training, if any, to be undertaken, the subjects of examinations and standards of proficiency therein to be obtained in any college or institution for grant of recognized qualifications;