Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 92 in The Bihar Panchayat Election Rules, 2006 92. Uncontested election. - If there be only one validly nominated candidate against the post, the Presiding Officer shall declare such candidate as duly elected.
