Section 24 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976
24. Seniority.
- The seniority of a person appointed to any category shall be determined with reference to his rank in the list of approved candidates:Provided that the seniority of a person who has already been a member of the establishment on the date of issue of these regulations shall be determined with reference to the date of his first appointment to the establishment.
