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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Kerala - Subsection

Section 47(1) in Kerala Agricultural University Act, 1971

(1)The annual accounts of the University shall be prepared by the Comptroller under the direction of the Vice-Chancellor and all the moneys accruing to or received by the University from whatever source and all amounts disbursed and paid by the University shall be entered in the accounts.