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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(a) in General Rules and Directions for the Guidance of Contractors

(a)In case of contracts relating to hiring of trucks and other T & P, transportation including loading unloading of material, the amount of security deposit is refundable alongwith the final bill.