Himachal Pradesh High Court
Harpeet Singh And Ors. vs . Kavita on 14 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Harpeet Singh and Ors. vs. Kavita Chaudhary and Ors.
Cr.MMO No.111 of 2018 14.06.2023 Present: Mr.Y.P. Sood, Advocate, for the petitioners.
Mr.Harsh Kumar, Advocate vice Mr. Manoj Pathak, Advocate, for respondent No.1.
Respondents No.2 & 3 already ex parte.
Learned vice counsel appearing on behalf of the respondent No.1 prays for an adjournment on the ground that arguing counsel is not available today.
Therefore, at his request, list on 17.07.2023.
( Sushil Kukreja ) Judge 14th June, 2023 (reena) ::: Downloaded on - 14/06/2023 20:35:19 :::CIS