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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(b) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(b)Constitution of Committee of PGECET-AC. - The Committee of PGECET-AC shall be constituted by the Association of Private Unaided Engineering including Technology/Pharmacy/ Architecture and Planning colleges with eminent members and academicians representing all the disciplines included for the test. A member of this Committee shall be appointed as Convenor of the Committee of PGECET-AC to discharge the functions as assigned by the Committee of PGECET-AC.