Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 93(1)] [Section 93] [Entire Act] State of West Bengal - Subsection Section 93(1)(c) in West Bengal Value Added Tax Act, 2003 (c)[neglects or refuses to furnish information as required by section 27A, or furnishes such information which is found to be incorrect;