Section 3 in The Maharashtra Land Revenue (Inclusion of Certain Bhumidharis in Occupants-Class I, Permission) Rules, 1968
3. Issue of proclamation.
- The Collector shall, on receipt of an application, cause to be issued a proclamation in Form 'A' hereto calling on all persons interested in the land to send their objections, if any, in writing against the permission applied for. A copy of such proclamation shall be posted at prominent place in which the headquarters of the taluka, and also in the village in which the land is situated.
