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Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Sonar Paper Products Pvt. Ltd on 11 July, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.10+11+12+14+15+16+17 & 20          COURT NO.5        SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)…………. Diary No(s).18682/2023

     (Arising out of impugned final judgment and order dated 07-11-2017
     in WP(C) No.11178/2016 passed by the High Court Of Delhi At New
     Delhi)

     GOVERNMENT OF NCT OF DELHI & ANR.                        Petitioner(s)

                                          VERSUS

     SONAR PAPER PRODUCTS PVT. LTD & ORS.                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.108465/2023-CONDONATION OF DELAY
     IN FILING and IA No.108466/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH
     Diary No(s).18684/2023
     (FOR ADMISSION and I.R. and IA No.113618/2023-CONDONATION OF DELAY
     IN FILING and IA No.113619/2023-EXEMPTION FROM FILING O.T.)

     Diary No(s).19217/2023
     (FOR ADMISSION and I.R. and IA No.102375/2023-CONDONATION OF DELAY
     IN FILING and IA No.102376/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.102377/2023-EXEMPTION FROM FILING O.T.)

     Diary No(s).19983/2023
     (FOR ADMISSION and I.R. and IA No.115571/2023-CONDONATION OF DELAY
     IN FILING and IA No.115572/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s).20119/2023
     (FOR ADMISSION and I.R. and IA No.107594/2023-CONDONATION OF DELAY
     IN FILING and IA No.107595/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s).21126/2023
     (FOR ADMISSION and I.R. and IA No.113987/2023-CONDONATION OF DELAY
     IN FILING and IA No.113986/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s).21535/2023
     (FOR ADMISSION and I.R. and IA No.116984/2023-CONDONATION OF DELAY
     IN FILING and IA No.116985/2023-EXEMPTION FROM FILING O.T.)
Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2023.07.11
     Diary No(s). 22457/2023
18:24:12 IST
Reason:

     (IA   No.114462/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.114459/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

                                           1
Date : 11-07-2023 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE DIPANKAR DATTA

For Petitioner(s)   Ms. Sujeeta Srivastava, AOR

                    Ms. Astha Tyagi, AOR

                    Ms. Malvika Kapila, AOR
                    Ms. Tanwangi Shukla, Adv.

For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

Tag with Diary No.8141/2023 & connected matters.

(ARJUN BISHT)                                      (PREETHI T.C.)
COURT MASTER (SH)                                 COURT MASTER (NSH)




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