Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Sonar Paper Products Pvt. Ltd on 11 July, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.10+11+12+14+15+16+17 & 20 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………. Diary No(s).18682/2023
(Arising out of impugned final judgment and order dated 07-11-2017
in WP(C) No.11178/2016 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
SONAR PAPER PRODUCTS PVT. LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.108465/2023-CONDONATION OF DELAY
IN FILING and IA No.108466/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH
Diary No(s).18684/2023
(FOR ADMISSION and I.R. and IA No.113618/2023-CONDONATION OF DELAY
IN FILING and IA No.113619/2023-EXEMPTION FROM FILING O.T.)
Diary No(s).19217/2023
(FOR ADMISSION and I.R. and IA No.102375/2023-CONDONATION OF DELAY
IN FILING and IA No.102376/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.102377/2023-EXEMPTION FROM FILING O.T.)
Diary No(s).19983/2023
(FOR ADMISSION and I.R. and IA No.115571/2023-CONDONATION OF DELAY
IN FILING and IA No.115572/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s).20119/2023
(FOR ADMISSION and I.R. and IA No.107594/2023-CONDONATION OF DELAY
IN FILING and IA No.107595/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s).21126/2023
(FOR ADMISSION and I.R. and IA No.113987/2023-CONDONATION OF DELAY
IN FILING and IA No.113986/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s).21535/2023
(FOR ADMISSION and I.R. and IA No.116984/2023-CONDONATION OF DELAY
IN FILING and IA No.116985/2023-EXEMPTION FROM FILING O.T.)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.07.11
Diary No(s). 22457/2023
18:24:12 IST
Reason:
(IA No.114462/2023-CONDONATION OF DELAY IN FILING and IA
No.114459/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
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Date : 11-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
Ms. Astha Tyagi, AOR
Ms. Malvika Kapila, AOR
Ms. Tanwangi Shukla, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No.8141/2023 & connected matters.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
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