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State of Mizoram - Section

Section 152 in Mizoram Excise Rules, 1983

152. Collection and removal of worts.

- All worts shall be removed successively, and in the customary order of brewing to the underbeck, coppers, coolers and collecting or fermenting vessels and shall not be removal from the last named vessels until an account has been taken by the Officer, or until after expiration of twelve hours from the time at which the worts are collected.