Delhi High Court - Orders
Nirankari Dham & Anr vs Sant Nirankari Mandal on 10 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 88/2019 and CM APPL. 9991/2019
NIRANKARI DHAM & ANR ..... Appellants
Through: Mr. Yoganshu Sharma, Advocate
versus
SANT NIRANKARI MANDAL ..... Respondent
Through: Ms. Karuna Chhatwal, Advocate
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 10.04.2023 At request of learned counsel for the respondent, list on 18.10.2023.
MANOJ KUMAR OHRI, J APRIL 10, 2023 na Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:13.04.2023 12:33:49