Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Nirankari Dham & Anr vs Sant Nirankari Mandal on 10 April, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                $~9
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     FAO 88/2019 and CM APPL. 9991/2019
                                      NIRANKARI DHAM & ANR                        ..... Appellants
                                                      Through: Mr. Yoganshu Sharma, Advocate

                                                         versus

                                      SANT NIRANKARI MANDAL                   ..... Respondent
                                                  Through: Ms. Karuna Chhatwal, Advocate

                                      CORAM:
                                      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                   ORDER

% 10.04.2023 At request of learned counsel for the respondent, list on 18.10.2023.

MANOJ KUMAR OHRI, J APRIL 10, 2023 na Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:13.04.2023 12:33:49