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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(q) in Sai Nath University, Jharkhand Act, 2012

(q)To carry out all such other acts or thing whether incidental to the powers aforesaid or not, as may be necessary to further the objects of the University