Calcutta High Court
In The Goods Of : Pratul Bose (Dec.) -And vs Bibek Bose -Vs- Kajari Bose on 1 April, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-5
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
TS/34/2016
IA NO: GA/1/1999(Old No:GA/3740/1999), GA/2/1999(Old
No:GA/5085/1999), GA/3/2011(Old No:GA/1855/2011)
IN THE GOODS OF : PRATUL BOSE (DEC.) -AND
VS
BIBEK BOSE -VS- KAJARI BOSE
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 1st April, 2026.
Appearance:
Mr. Aritram Mondal, Adv.
...for caveatrix The Court:- None appears for the Plaintiff although the Learned Advocate for the Defendant is present.
Adjourned to 4th May, 2026.
(SUGATO MAJUMDAR, J.) S.Seal