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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

NCT Delhi - Subsection

Section 335(1)(a) in The New Delhi Municipal Council Act, 1994

(a)the acquisition by agreement or under the Land Acquisition Act, 1894 (1 of 1894 ), of any property necessary for or affected by the execution of the scheme;