Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] State of Bihar - Subsection Section 29(3)(b) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013 (b)Earlier elected executive body has been elected by voting collegiums which comprised members other than those provided under this Act;