Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(b) in Water (Prevention and Control of Pollution) Act, 1974 (b)[ "Central Board" means the Central Pollution Control Board constituted under section 3;] [Substituted by Act 53 of 1988, section 2, for clause (b) (w.e.f. 29-9-1988).]
