Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Tamilnadu - Section Section 124 in Tamil Nadu District Municipalities Act, 1920 124. Application of Schedule IV. - The rules and tables embodied in Schedule IV shall be read as part of this Chapter.
