Delhi High Court - Orders
G L Sagar vs Edcil (India) Ltd And Anr on 24 April, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10023/2016
G L SAGAR ..... Petitioner
Through: Mr. S.D. Singh, Mr. Siddharth
Singh and Mr. Kartikay Bhargava,
Advocates.
versus
EDCIL (INDIA) LTD AND ANR ..... Respondents
Through: Mr. Saurabh Mishra,
Ms. AAshnaa Bhatia, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.04.2023 Learned counsel for the Petitioner seeks time to file written submissions. Let the needful be done before the next date of hearing.
List for hearing on 27.07.2023.
JYOTI SINGH, J APRIL 24, 2023/pkv Signature Not Verified Digitally Signed By:SHIVAM Signing Date:25.04.2023 15:55:26